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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(c) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(c)Assistant Teachers of Lower School Service (Provincialised) shall be selected by the Lower School Service Selection Board either on written test or oral interview or both.