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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(5) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(5)No admission in P.G. course/subject/college will be made after the last date of admission as per guidelines issued by MCI in pursuance of direction laid down by Hon'ble Supreme Court Judgment dated 11-9-02 MCI v. Madhu Singh & Others, AIR 2002 SC 3230 = (2002) 7 SCC 258.