Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Mizoram - Subsection

Section 44(1)(a) in Mizoram (Land Revenue) Rules, 2013

(a)where the Revenue Officer has refused to admit evidence which ought to have been admitted; or