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Union of India - Section

Section 6 in The Railway Protection Force (Amendment) Act, 2003

6. Amendment of section 14.-

In section 14 of the principal Act, for the words" to a police officer", the words" to a police officer together with a detailed report of the circumstances leading to the arrest of such person" shall be substituted. T. K. VISWANATHAN, Secy. to the Govt. of India.