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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in Rajasthan Information Commission (Management) Regulations, 2007

(f)"First Appellate Authority" means an officer senior in rank to the PIO or an authority, so appointed or notified by the public authority under the Act and includes a head of public authority;