Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37N] [Entire Act]

State of Rajasthan - Subsection

Section 37N(4) in The Rajasthan Minor Mineral Concession Rules, 1986

(4)The lessee/licensee/short term permit holder shall intimate to the Mining Engineer/Assistant Mining Engineer, the details of qualified person employed by him together with consent of such person.