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Andhra Pradesh High Court - Amravati

Rashtriya Ispat Nigam Limited, Rinl, vs M/S. Mauria Udyog Limited on 6 September, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

  IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

        COMMERCIAL COURT APPEAL No.17 of 2021

                    PROCEEDING SHEET
Sl.                                                                OFFICE
No.   DATE                        ORDER                             NOTE

17 06.9.2024

NJS, J & TMR, J Com.C.A. No.17 of 2021 At the request made by Mr.S.Vivek Chandra Sekhar, learned counsel for the appellant appearing through online, list the appeal on 09.9.2024.

______ NJS, J ______ TMR, J vasu