Delhi High Court - Orders
M/S Ambawatta Buildwell Pvt Ltd vs Imperia Structure Limited & Ors on 14 May, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 40/2021 & EX.APPL.(OS) 781/2021, EX.APPL.(OS)
1353/2021, EX.APPL.(OS) 222/2022, EX.APPL.(OS) 2945/2022,
EX.APPL.(OS) 2946/2022, EX.APPL.(OS) 3583/2022,
EX.APPL.(OS) 820/2023
M/S AMBAWATTA BUILDWELL PVT LTD ..... Decree Holder
Through: Mr. Pardeep Dhingra with Mr. Nikhil
Joshi, Advocates.
versus
IMPERIA STRUCTURE LIMITED & ORS.
..... Judgement Debtors
Through: Mr. P.S. Bindra, Senior Advocate
with Mr. Tushar Sharma, Mr.
Mohammad Faizan, Mr. Siddharth
Pandey, Mr. Akshay Jain and Mr.
Prajwal Chaturvedi, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 14.05.2024 Re-notify on 23rd August 2024.
ANUP JAIRAM BHAMBHANI, J MAY 14, 2024/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 21:32:35