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Delhi High Court - Orders

M/S Ambawatta Buildwell Pvt Ltd vs Imperia Structure Limited & Ors on 14 May, 2024

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~15
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           EX.P.            40/2021              &        EX.APPL.(OS)                   781/2021,   EX.APPL.(OS)
                                                1353/2021, EX.APPL.(OS) 222/2022, EX.APPL.(OS) 2945/2022,
                                                EX.APPL.(OS)                             2946/2022,                        EX.APPL.(OS)       3583/2022,
                                                EX.APPL.(OS) 820/2023
                                                M/S AMBAWATTA BUILDWELL PVT LTD                                                       ..... Decree Holder
                                                                                      Through:                Mr. Pardeep Dhingra with Mr. Nikhil
                                                                                                              Joshi, Advocates.
                                                                                      versus

                                                IMPERIA STRUCTURE LIMITED & ORS.
                                                                                                                            ..... Judgement Debtors
                                                                                      Through:                Mr. P.S. Bindra, Senior Advocate
                                                                                                              with Mr. Tushar Sharma, Mr.
                                                                                                              Mohammad Faizan, Mr. Siddharth
                                                                                                              Pandey, Mr. Akshay Jain and Mr.
                                                                                                              Prajwal Chaturvedi, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                                      ORDER

% 14.05.2024 Re-notify on 23rd August 2024.

ANUP JAIRAM BHAMBHANI, J MAY 14, 2024/ak This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 21:32:35