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Union of India - Section

Section 92 in Finance Act, 2015

92. Amendment of section 3A.

- In the Central Excise Act, 1944, (1 of 1944) (hereinafter referred to as the Central Excise Act), in section 3A, after Explanation 2, the following Explanation shall be inserted, namely: -'Explanation 3. - For the purposes of sub-sections (2) and (3), the word "factor" includes "factors".'.