Section 7 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015
7. Physical Fitness.
- A candidate shall he appointed to a post in the service of Mill only when he is physically and mentally fit and free from all such physical infirmities which may possibly create obstruction in efficiently performing his Marital Status duties. Before giving final approval for the appointment of a candidate, he has to submit fitness Certificate of a medical Authority specified by the Appointing Authority.
