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State of Madhya Pradesh - Section

Section 12 in The M.P. Bhang Rules, 1960

12. Person entering storehouse liable to be searched.

- Any person entering the storehouse is liable to be searched on his departure unless he holds a pass from the [Officer] [Substituted by Notification No. B-1-52-89-CT-V, dated 25-3-1991.] exempting him from such search. Such exemption may at any time be withdrawn.