Allahabad High Court
The New India Assurance Co. Ltd. ... vs Uday Pratap Singh And Ors. on 1 November, 2019
Author: Anil Kumar
Bench: Anil Kumar, Saurabh Lavania
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 293 of 2016 Appellant :- The New India Assurance Co. Ltd. Faizabad Thru Div.Manager Respondent :- Uday Pratap Singh And Ors. Counsel for Appellant :- Inder Preet Singh Chadha Counsel for Respondent :- Mukesh Singh,Narendra Pratap Mishra Hon'ble Anil Kumar,J.
Hon'ble Saurabh Lavania,J.
Heard the arguments of Sri Inder Preet Singh Chadha, learned counsel for the appellant and Sri Mukesh Singh , learned counsel for the respondents.
Judgement reserved.
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(Saurabh Lavania,J.) (Anil Kumar,J.) Order Date :- 1.11.2019 dk/