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[Cites 0, Cited by 1] [Section 615] [Entire Act]

Union of India - Subsection

Section 615(1) in The Companies Act, 1956

(1)The Central Government may, by order, require companies generally, or any class of companies, or any company, to furnish such information or statistics with regard to their or its constitution or working, and within such time, as may be specified in the order.