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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(b) in The Rajasthan Subordinate Accounts Service Rules, 1963

(b)the above examination shall be held only once in the calendar year 1985 in order to fill up the four hundred vacancies in the cadre of Junior Accountants.