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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(iii) in Assam State Acquisition of Zamindaries Act, 1951

(iii)The gross income form fisheries, hats, bazars, ferries, cesses and fees calculated on the basis of average gross annual income of 15 agricultural years preceding the date of vesting :