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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(2) in Haryana State Industrial Security Force Act, 2003

(2)If any person is found trespassing on the premises of any industrial undertaking referred to in clause (ii) of sub-section (1) he may, without prejudice to any other proceedings which may be taken against him, be removed from such premises by any member of the Force.