Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1st in Maharashtra Housing and Area Development Act, 1976 1st. floor, S. P. Road, 2nd Lane, Kamathipura, Bombay 400 008. |-| 10. Building No. 44, 2nd Lane, Kamathipura.| C.S. No. 940,64.94 sq. mtrs.| Shri Chunilal Khimta Desai, 44, 2nd Kamathipura,Bombay 400 008.|-| 11. Building No. 25, S.P. Road, 3rd Lane,Kamathipura.| C.S. No. 907,26.76 sq. mtrs.| Shri Kakaji Patajee, C/o. P.'H. Rajujee, 51, 3rdLane, S. P. Street, Bombay 400 008.|-| 12. Building No. 26, S.P. Road, 3rd Lane,Kamathipura.| C.S. No. 909,30.94 sq. mtrs.| Shri V. S. Kalewar, 70, 3rd S. P. Street, Bombay
