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[Cites 0, Cited by 40] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(11) in The Customs Act, 1962

(11)"customs area" means the area of a customs station [or a warehouse] [Inserted by Notification No. 18 of 2017, dated 4.5.2017.] and includes any area in which imported goods or export goods are ordinarily kept before clearance by Customs Authorities;