Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Madhya Pradesh - Subsection Section 91(d) in The M.P. Factories Rules, 1962 (d)[ The scale of pay of welfare officers (excluding Dearness Allowance, or other Allowances) shall not be less than the scale given below:- [Substituted by Notification No. 4(a)-3-78-XVI, dated 6-2-1980.]
