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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1) in Chhattisgarh Biological Diversity Rules, 2015

(1)Every local body shall constitute a Biodiversity Management Committee within its area of jurisdiction. Accordingly, Biodiversity Management Committees are to be constituted at Zila Panchayat, Janpad Panchayat and Gram Panchayat level as well as at Nagar Panchayat, Municipality and Municipal Corporation level;