Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act] Union of India - Subsection Section 82(1)(b) in The Standards Of Weights And Measures Act, 1976 (b)one thousand rupees, for the verification and stamping of a weight or measure of the first category within the meaning of section 41;