Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(2) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993 (2)The secondary standards verified under sub-rule (1) shall be kept at such place, and in such custody as the Controller may direct.
