Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(1)(a) in The Gauhati University Act, 1947

(a)affecting the admission or enrollment of student or prescribing examinations to be recognised as equivalent to the University examinations or prescribing the further qualifications mentioned in sub-section (2) of Section 28 for admission in the degree courses of the University; or