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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(ii) in The Authority of Orissa State Government under Dangerous Drugs Act, 1930

(ii)under Sub-section (1) of Section 23 of the said Act all officers not below the rank of Sub-Inspector in the Excise or Police Department, Inspector in the Central Excise Department or Preventive Officer in the Customs Department to exercise powers under the said sub-section ;