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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(j) in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

(j)Words and phrases used in this Act, but not defined herein specifically, shall have the same meaning as is assigned to them in the Chhattisgarh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994).