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Bengali Mali Shebait & Anr vs Bihar State Religious Trust Bo on 19 July, 2011

               IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CWJC No.15496 of 2006
                              Bengali Mali Shebait & Anr
                                            Versus
                      Bihar State Religious Trust Board & ANR.
                                          -----------
4   19.07.2011

As prayed on behalf of the learned counsel for the respondents, put up this matter under the same heading after two weeks retaining its position to enable him to seek instruction and file counter affidavit, if required .

    Sanjay-II                        ( Dr. Ravi Ranjan, J.)