Gauhati High Court
Blue Whale On Shop And 5 Ors vs The State Of Assam And 3 Ors on 16 October, 2020
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GAHC010142532020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 4274/2020
1:BLUE WHALE ON SHOP AND 5 ORS
REP. BY ITS PROPRIETOR, SRI AMARJIT BARMAN, 43 YRS., S/O KANAK
BARMAN, R/O KHATABARI, W/NO.1, P.O. AND DIST- NALBARI, PIN-781335
2: P D ON SHOP
REP. BY ITS PROPRIETOR MR. NIRANJAN PRAFULLA DEKA
R/O KHUDRA SANKAKRA
P.O. GOPAL THAN AND DEIST- NALBARI
PIN-781334
3: P.S. WINE BAR
REP. BY ITS PROPRIETOR SRI PRADIP SWARGIARY
43 YRS.
S/O LABANYA SWARGIARY
R/O KAITHALKUCHI
P.O.
P.S. AND DIST- NALBARI
PIN-781355
4: R K ON SHOP
REP. BY ITS PROPRIETOR
MR. DEBEN KALITA
45 YRS.
S/O JOGENDRA KALITA
R/O DHAMDHAMA ROAD
NALBARI
P.O. AND DIST- NALBARI
ASSAM
PIN-781335
5: R K ON SHOP
REP. BY ITS PROPRIETOR
SRI KHANINDRA KALITA
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43 YRS.
S/O DEBEN KALITA
R/O NALBARI SATRA
P.O. CHOWKBAZAR
DIST- NALBARI
PIN-781335
6: M/S NIGHTINGALE WINE SHOP
REP. BY ITS PROPRIETOR
SMT. REETA BARMAN HAZARIKA
55YRS.
W/O SRI KISHORE HAZARIKA
R/O BATA CHOWK
NALBARI
P.O.
P.S. AND DIST- NALBARI
PIN-781335
ASSA
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, EXCISE DEPTT.,
DISPUR, GHY-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EXCISE DEPTT.
DISPUR
GHY-6
3:THE ADDL. COMMISSIONER OF EXCISE
ASSAM
DISPUR
GHY-6
4:THE SUPERINTENDENT OF EXCISE
NALBARI
ASSAM
PIN-78133
Advocate for the Petitioner : MR. S M BARUAH
Advocate for the Respondent : SC, EXCISE DEPTT.
BEFORE
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HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
16.10.2020 None appears for the petitioners on call.
Mr. P. N. Goswami, learned Standing Counsel, Excise Department, Assam, is present.
Since the petitioners' counsel is absent, this matter stands passed over for the day.
JUDGE Comparing Assistant