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Gauhati High Court

Blue Whale On Shop And 5 Ors vs The State Of Assam And 3 Ors on 16 October, 2020

                                                                   Page No.# 1/3

GAHC010142532020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 4274/2020

         1:BLUE WHALE ON SHOP AND 5 ORS
         REP. BY ITS PROPRIETOR, SRI AMARJIT BARMAN, 43 YRS., S/O KANAK
         BARMAN, R/O KHATABARI, W/NO.1, P.O. AND DIST- NALBARI, PIN-781335


         2: P D ON SHOP
          REP. BY ITS PROPRIETOR MR. NIRANJAN PRAFULLA DEKA
          R/O KHUDRA SANKAKRA
          P.O. GOPAL THAN AND DEIST- NALBARI
          PIN-781334

         3: P.S. WINE BAR
          REP. BY ITS PROPRIETOR SRI PRADIP SWARGIARY
          43 YRS.
          S/O LABANYA SWARGIARY
          R/O KAITHALKUCHI
          P.O.
          P.S. AND DIST- NALBARI
          PIN-781355

         4: R K ON SHOP
          REP. BY ITS PROPRIETOR
          MR. DEBEN KALITA
          45 YRS.
          S/O JOGENDRA KALITA
          R/O DHAMDHAMA ROAD
          NALBARI
          P.O. AND DIST- NALBARI
         ASSAM
          PIN-781335

         5: R K ON SHOP
          REP. BY ITS PROPRIETOR
          SRI KHANINDRA KALITA
                                                                     Page No.# 2/3

             43 YRS.
             S/O DEBEN KALITA
             R/O NALBARI SATRA
             P.O. CHOWKBAZAR
             DIST- NALBARI
             PIN-781335

            6: M/S NIGHTINGALE WINE SHOP
             REP. BY ITS PROPRIETOR
             SMT. REETA BARMAN HAZARIKA
             55YRS.
            W/O SRI KISHORE HAZARIKA
             R/O BATA CHOWK
             NALBARI
             P.O.
             P.S. AND DIST- NALBARI
             PIN-781335
            ASSA

            VERSUS

            1:THE STATE OF ASSAM AND 3 ORS
            REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, EXCISE DEPTT.,
            DISPUR, GHY-6

            2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             EXCISE DEPTT.
             DISPUR
             GHY-6

            3:THE ADDL. COMMISSIONER OF EXCISE
            ASSAM
             DISPUR
             GHY-6

            4:THE SUPERINTENDENT OF EXCISE
             NALBARI
            ASSAM
             PIN-78133

Advocate for the Petitioner   : MR. S M BARUAH

Advocate for the Respondent : SC, EXCISE DEPTT.




                                        BEFORE
                                                                                   Page No.# 3/3

                        HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

16.10.2020 None appears for the petitioners on call.

Mr. P. N. Goswami, learned Standing Counsel, Excise Department, Assam, is present.

Since the petitioners' counsel is absent, this matter stands passed over for the day.

JUDGE Comparing Assistant