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State of Rajasthan - Section

Section 184 in Rajasthan Registration Rules, 1955

184. Endorsement and certificates required on copies of decrees and orders of Courts.

- Section 58 does not apply to certified copies of decrees and orders of courts or to copies filed under section 89 in file book No. 1, such as copies of orders, granting loans copies of certificates of sale, etc., endorsement required by section 52 and the certificate required by section 60 being all that should be recorded on such copies.