Allahabad High Court
State Of U.P. vs Latif Mohd. & Ors. on 4 August, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- U/S 378 CR.P.C. No. - 244 of 2010 Petitioner :- State Of U.P. Respondent :- Latif Mohd. & Ors. Petitioner Counsel :- Govt. Advocate Hon'ble Abdul Mateen.J.
Hon'ble Yogendra Kumar Sangal,J. Summon lower court record and list after receipt of the same. Order Date :- 4.8.2010 Rakesh/-