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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(l) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(l)"Unani System" means the Unani Tabbi System of medicine, whether supplemented or not by such modern advances as the Board may, from time to time, determine.