Supreme Court - Daily Orders
State Of Maharashtra vs Ganesh Uttamrao Kakad on 1 October, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.31 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
17837/2015
(Arising out of impugned final judgment and order dated 12/08/2013
in WP No. 867/2011,12/08/2013 in LPA No. 32/2013 passed by the High
Court Of Bombay At Nagpur)
STATE OF MAHARASHTRA AND ANR Petitioner(s)
VERSUS
GANESH UTTAMRAO KAKAD Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
Date : 01/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sachin Patil, Adv.
Mr. Nishant Ramakantrao Katneshwarkar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.10.01 22:17:24 IST Reason: