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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(a) in West Bengal Veterinary Practitioners Act, 1960

(a)that any degree, diploma or certificate granted by any University, College, School, Institution or other authority is a sufficient guarantee that persons possessing such degree, diploma or certificate possess the knowledge and skill requisite (sic)