Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(2)The names of the candidates shall be arranged on the ballot paper in the same order in which they appear in the list of contesting candidates.