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[Cites 0, Cited by 0] [Section 30A] [Entire Act]

State of Maharashtra - Subsection

Section 30A(5) in The Maharashtra Cooperative Societies Rules, 1961

(5)The State Federal Societies or the State Apex Training Institutes which may be notified by State Government shall, arrange to cater the co-operative education and training to the members, officers and employees of the respective societies, at their request to arrange for the same.