Section 32(1) in St Xavier's University, Kolkata Act, 2016
(1)The Academic Council shall consist of the following members, namely:-(a)the Vice-Chancellor-Chairperson,(b)the Pro-Vice-Chancellor,(c)the Deans of Faculties for Post-graduate and Undergraduate Studies,(d)the Dean(s) of Students' Welfare,(e)Heads of the departments,(f)the Librarian,(g)One Professor, other than the Heads of departments, according to the seniority, to be nominated by the Vice-Chancellor,(h)One Associate Professor, other than the Heads of departments, according to the seniority, to be nominated by the Vice-Chancellor,(i)One teacher from each Faculty Council to be nominated by the Vice-Chancellor:Provided that no teacher shall be eligible for nomination to the Council for more than two terms during his entire service tenure in the University.
