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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(b) in The Orissa Working Journalists Welfare Fund Rules, 2006

(b)son and or daughter or an adopted son or daughter. Assistance shall be limited to illness requiring hospitalization. Assistance under this clause shall not include cost of appliances except those which are life saving appliances.