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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(2)"Amenity" includes roads, water supply, street lighting, drainage, sewerage, public parks and any other convenience which the Government may by notification specify for the purposes of this Act;