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[Cites 0, Cited by 1] [Section 2(38)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(38)(iv) in Assam General Sales Tax Act, 1993

(iv)The fitting out or fabrication, assembling altering, or re-assembling, blending, furnishing, improving, processing or otherwise treating or adapting any goods; and