Bombay High Court
Mazdakhatun Alias Mazda Khatoon Jameel ... vs Jameel Alias Jamli Ahmed Khalil Ahmed ... on 16 October, 2018
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TESTAMENTARY PETITION NO. 374 OF 2018
Mazdakhatun Alias Mazda Khatoon Jameel ....Petitioner
Ahmed Shaikh
V/S
Jameel Alias Jamli Ahmed Khalil Ahmed Shaikh ....Respondent
(deceased) Mr Biju N. Jacob For Petitioner CORAM : G.S. PATEL, J DATE : 16th October, 2018 P.C. :
Matter is at final stage.
Mr Ketan Trivedi, Addl P&SM, is requested to look into matter and issue grant as early as possible.
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