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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(3)(d) in The Goa Judicial Service Rules, 2005

(d)A list of candidates equal to 50% of vacancies to be filled up on the basis of merit-cum-seniority shall then be drawn up from the remaining list in order of marks obtained by them and the names of such candidates shall be re-arranged in the order of their seniority in the cadre of Senior Civil Judges.