Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 151(2)] [Section 151] [Entire Act] State of Odisha - Subsection Section 151(2)(iii) in The Orissa Motor Vehicles Rules, 1993 (iii)To any trailer used solely for carrying water for the purpose of the drawing vehicle when used singly and not in a train with other trailers.