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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Panchayats (Licencing of Hoardings and Levy and Collection of Advertisement Tax) Rules, 2009

(3)No hoarding shall be permitted on both sides of the roads with a footpath of less than ten feet width, in roads with, no separate footpath, a minimum often feet width shall be available between the road margin and the hoarding for use of pedestrians.