Section 8(3) in The Bihar Motor Transport Workers Rules, 1962
(3)The fees [payable] [Substituted by 'chargeable' by S.O. 388 dated 21.3.1975.] for renewal of a certificate of registration shall be the same as for the grant thereof:[x x x x x x x x] [Proviso omitted by S.O. 388 dated 21.3.1975.].
