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Bombay High Court

Mahatma Gandhi Vidyamandirs Kbh Dental ... vs Union Of India Through Its Ministry Of ... on 20 September, 2021

Author: Abhay Ahuja

Bench: R. D. Dhanuka, Abhay Ahuja

                                                                    13-wp 3190-15
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION
    Amk
                                   WRIT PETITION NO. 3190 OF 2015

            Mahatma Gandhi Vidyamandir's
            KBH Dental College & Hospital & Anr.            .. Petitioners
                  Vs.
            Union of India & Anr.                                  .. Respondents

            Mr. Madhav V. Thorat for the Petitioners.
            Mr. R. A. Rodrigues a/w. Mrs. N. V. Masurkar for Respondent No.1.

                                               CORAM        : R. D. DHANUKA &
                                                              ABHAY AHUJA, JJ.

DATE : 20th SEPTEMBER, 2021.

P. C. :

1. Mr. Thorat, learned counsel appearing for the petitioners, on instructions, seeks liberty to withdraw this writ petition unconditionally.
2. The writ petition is dismissed as withdrawn. No order as to costs.

[ABHAY AHUJA, J.] [R. D. DHANUKA, J.] Digitally signed by ARJUN ARJUN MACHHINDRA MACHHINDRA KADAM KADAM Date:

2021.09.21 17:27:24 +0530 1/1