Bombay High Court
Mahatma Gandhi Vidyamandirs Kbh Dental ... vs Union Of India Through Its Ministry Of ... on 20 September, 2021
Author: Abhay Ahuja
Bench: R. D. Dhanuka, Abhay Ahuja
13-wp 3190-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Amk
WRIT PETITION NO. 3190 OF 2015
Mahatma Gandhi Vidyamandir's
KBH Dental College & Hospital & Anr. .. Petitioners
Vs.
Union of India & Anr. .. Respondents
Mr. Madhav V. Thorat for the Petitioners.
Mr. R. A. Rodrigues a/w. Mrs. N. V. Masurkar for Respondent No.1.
CORAM : R. D. DHANUKA &
ABHAY AHUJA, JJ.
DATE : 20th SEPTEMBER, 2021.
P. C. :
1. Mr. Thorat, learned counsel appearing for the petitioners, on instructions, seeks liberty to withdraw this writ petition unconditionally.
2. The writ petition is dismissed as withdrawn. No order as to costs.
[ABHAY AHUJA, J.] [R. D. DHANUKA, J.] Digitally signed by ARJUN ARJUN MACHHINDRA MACHHINDRA KADAM KADAM Date:
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