Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(xxii) in The Municipal solid wastes (Management and handling) Rules, 2000 (xxii)"State Board or the Committee" means the State Pollution Control Board of a State, or as the case may be, the Pollution Control Committee of a Union territory;
