Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 16 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016 16. Cost of Infrastructure. - The cost of providing equipment and infrastructure referred to in rule 15 shall be borne by the concerned Approved Intermediaries.
