Punjab-Haryana High Court
Sonia Devi And Ors vs State Of Haryana And Ors on 15 February, 2019
2
IOIN-CWP No.18178 of 2018 IN CWP No.18178 of 2018 (O&M),
IOIN-CWP No.21212 of 2018 IN CWP No.21212 of 2018 (O&M),
IOIN-CWP No.27475 of 2018 IN CWP No.27475 of 2018 (O&M),
IOIN-CWP No.21544 of 2018 IN CWP No.21544 of 2018 (O&M) AND
IOIN-CWP No.31126 of 2018 IN CWP No.31126 of 2018 (O&M)
Sonia Devi and others
Versus
State of Haryana and others
Present: None.
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Perused the office note. Correction is allowed. Next date mentioned in interim order dated 18.01.2019 be read as '06.02.2019' instead of '06.02.2018'.
Disposed of.
A photocopy of this order be placed on the other connected case files.
(A.B. CHAUDHARI) JUDGE (KULDIP SINGH) JUDGE February 15, 2019 mahavir 1 of 1 ::: Downloaded on - 10-03-2019 02:45:15 :::