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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(2) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(2)A copy of the notice shall be sent to the Inspector and whenever any changes occurs, the same shall be communicated to him forthwith.