Section 30(17)(b) in Punjab Urban Planning and Development Building Rules, 2018

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State of Punjab - Subsection

Section 30(17)(b) in Punjab Urban Planning and Development Building Rules, 2018

(b)For physically challenged/ old persons, the provision of ramp upto the plinth level shall be as per the National Building Code of India, 2016.

(ii)Ramp requirement for vehicular movement.-