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State of Uttar Pradesh - Section

Section 335 in The General Rules (Civil), 1957

335. Payments to Amins.

- The auction-purchaser to whom such payment order has been given shall pay the money noted therein to the Receiving Officer of the Court which made the order of sale, in the manner prescribed in Rules 283 and 287 and shall with his tender file the payment order delivered to him by the Amin. Such payment order shall, along with the tender, be filed with the record of the case to which it relates.